LexARUN MISHRA,BELA M. TRIVEDI
50 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 50 |
Disposal nature
| DISMISSED | 40 |
| ALLOWED | 6 |
| DISPOSED OF | 4 |
Recent judgments
- KISHORE RUNGTA v. STATE OF RAJ — Rajasthan High Court (2012-07-23)
- PODDAR FINANCE PVT LTD v. O/L — Rajasthan High Court (2011-10-10)
- UNIVERSITY OF RAJ AND ANR v. DR JANKI D MOORJANI — Rajasthan High Court (2011-09-15)
- UNIVERSITY OF RAJ AND ANR v. PREM LATA AGARWAL — Rajasthan High Court (2011-09-15)
- COMMISSIONER OF INCOME TAX v. M/S. OLYMPIA TRAVELS P LTD. — Rajasthan High Court (2011-09-15)
- STATE TH.SHRI RAVI KUMAR GUPTA v. ARUN KUMAR GUPTA — Rajasthan High Court (2011-09-14)
- STATE OF RAJ v. RAMDAS GUPTA — Rajasthan High Court (2011-09-14)
- SUBHAN andORS v. B O R andORS — Rajasthan High Court (2011-09-12)
- PRABHATI LAL v. ADDI DISTRICT COLLECTOR SIKAR andORS — Rajasthan High Court (2011-09-12)
- R P S C AJMER AND ANR v. SMT BHAVANA — Rajasthan High Court (2011-09-07)