LexARUN MADHAV DHAVALE
364 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 364 |
Disposal nature
| (unspecified) | 220 |
| Allowed | 75 |
| Disposed Off | 39 |
| Dismissed | 15 |
| Allowed To be withdrawn | 6 |
| Rejected | 3 |
| Abated | 3 |
| Dissmiss For Default/Non-Prosecution | 2 |
Recent judgments
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- The Chairman, Lingeshwar Vidhyalaya Committee v. Shri Narayan Ramchandra Warang — Bombay High Court (2018-12-18)
- JOTIRAM SHANKAR PAWAR v. SHIVAJI GOPALA PAWAR — Bombay High Court (2018-10-24)
- JOTIRAM SHANKAR PAWAR v. SHIVAJI GOPALA PAWAR — Bombay High Court (2018-10-24)
- MRS. POOJA RAJESH JAWALE v. MR. RAJESH PANDHARINATH JAWALE A — Bombay High Court (2018-10-19)
- SMT. BHAGIRATHIBAI SHANKAR KADAM v. SMT. GANGUBAI NAMDEO JADHAV AND ORS — Bombay High Court (2018-10-19)