LexARUN M. DHAVALE
468 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 468 |
Disposal nature
| Disposed off/Dismissed for default | 272 |
| Admitted/Allowed/Granted/Rule Absolute | 114 |
| Dismissed/Rule Discharged | 29 |
| DISPOSED OFF | 15 |
| Rejected at Admission stage | 10 |
| Withdrawn | 6 |
| APPEAL ALLOWED/REVERSED | 6 |
| Compramised | 5 |
Recent judgments
- RAIS AHMAD MOHAMMAD KASIM SIDDIQUI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-07-04)
- JAYSHREE NILESH INGALE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-21)
- SHYAMLAL MEMORIAL EDUCATION SOCIETY UDGIR THROUGH ITS SECRETARY V N SANKAYE v. THE JOINT CHARITY COMMISSIONER I MUMBAI AND I/C CHARITY COMMISSIONER MUMBAI AND ORS — Bombay High Court (2019-05-21)
- KUNDLIK LAXMAN WAGASKAR AND OTHERS v. SUBHADRABAI ARJUN KALAMKAR AND OTHERS — Bombay High Court (2019-04-25)
- RAMESHWAR BABASAHEB PAUL v. SHIVAJI EMNATHRAO PAUL and ORS — Bombay High Court (2019-01-21)
- SHANKAR DEOJI SONAWANE LRS JANABAI AND OTHERS v. SHAKHU KONDAJI KALE. — Bombay High Court (2019-01-10)
- BEBIBI JAHANGIRKHA PATHAN AND OTHERS v. THE ORIENTAL INSURANCE CO. LTD. AND ANOTHER — Bombay High Court (2019-01-07)
- PRAVIN VIJAY PANPATIL v. SUREKHA @ PRADNYA PRAVIN PANPATIL AND ANOTHER — Bombay High Court (2018-12-22)
- PRAVIN VIJAY PANPATIL v. SUREKHA @ PRADNYA PRAVIN PANPATIL AND ANOTHER — Bombay High Court (2018-12-22)
- VIVEK KISHOR BHANDARI v. CHATURBHUJ GULABRAO KHANCHANDANI AND OTHERS — Bombay High Court (2018-12-22)