ARUN KUMAR SINGH DESHWAL

1,780 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

1780

Disposed off/Decided on merits	861
Dismiss other than merit(DD/Non Prosec./Abated)	306
Allowed/Partly Allowed on merits	272
(unspecified)	114
Allowed/Partly Allowed on merits/Granted	66
Dismissed on merits	56
DISMISSED AS WITHDRAWN	47
DISMISSED AS INFRUCTUOUS	22

ARSLAN v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SANOJ v. STATE OF U.P. — Allahabad High Court (2026-05-17)
MANOJ KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-17)
KHUB SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-17)
JYOTI @ SONI v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ABHINAY v. STATE OF U.P. — Allahabad High Court (2026-05-17)
VIRENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-17)
VIKRANT ALIAS BITTU v. STATE OF U.P. — Allahabad High Court (2026-05-17)
NARESH NISHAD v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SHESHNATH YADAV AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2026-05-17)