ARUN KUMAR,. SAMARENDRA PRATAP SINGH

88 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• PAPPU KUMAR and ANR v. THE STATE OF BIHAR — Patna High Court (2017-07-27)
• Littu @ Anuj Yadav @ Littu Yadav @ Anuj Kumar v. The State Of Bihar — Patna High Court (2017-07-27)
• SHATRUGHAN YADAV v. STATE OF BIHAR — Patna High Court (2017-07-05)
• HARI NARAYAN SINGH v. THE STATE OF BIHAR — Patna High Court (2017-07-05)
• ASHOK YADAV v. STATE OF BIHAR — Patna High Court (2017-07-05)
• ARJUN YADAV v. THE STATE OF BIHAR — Patna High Court (2017-05-18)
• RAJU SINGH v. THE STATE OF BIHAR — Patna High Court (2017-05-17)
• DABLU SINGH @ VIJAY KUMAR SINGH v. THE STATE OF BIHAR — Patna High Court (2017-05-17)
• ASHOK YADAV and ORS. v. THE STATE OF BIHAR — Patna High Court (2017-05-11)
• SANJAY YADAV v. THE STATE OF BIHAR — Patna High Court (2017-05-11)