ARUN KUMAR,. RAMESH KUMAR DATTA

36 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Smt. Aaspati Devi @ Aaspati Kuer and Ors v. The State Of Bihar and Ors — Patna High Court (2016-12-23)
• Ruby Kumari v. The State Of Bihar and Ors — Patna High Court (2016-12-23)
• The State Of Bihar and Ors v. Anil Singh — Patna High Court (2016-12-23)
• The Union Of India and Ors v. Dilip Kumar Sinha — Patna High Court (2016-12-23)
• The Union Of India and Ors v. Bhuneshwar Prasad — Patna High Court (2016-12-22)
• Chandramouli Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2016-12-22)
• Om Prakash Singh v. The Chairman Managing Director United India Insurance Company Ltd. and Ors — Patna High Court (2016-12-22)
• The State Of Bihar and Ors v. M/s Champaran Timber and Allied Product and Anr — Patna High Court (2016-12-22)
• Ajit Kumar @ Ageeit Kumar v. The State Of Bihar and Ors — Patna High Court (2016-12-22)
• Lay Prakash Sharma v. The Union Of India and Ors. — Patna High Court (2016-12-21)