ARUN KUMAR RAI

702 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• LAKHIRAM MUNDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-18)
• ABHISHEK EKKA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-18)
• BALRAM MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2026-02-18)
• JITAN YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-18)
• UDAY YADAV ALIAS UDAY PRASAD YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-02-13)
• PAPPU SAO ALIAS PAPPU KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-01-28)
• M/S JAISHIV CONSTRUCTION PVT LTD THROUGH ITS DIRECTOR YATINDRA NATH SINGH v. THE UNION OF INDIA — Jharkhand High Court (2026-01-16)
• Bhupal Alias Bhopat Raut v. The State Of Jharkhand — Jharkhand High Court (2026-01-15)
• Gura Tiriya v. The State Of Jharkhand — Jharkhand High Court (2026-01-15)
• BHARAT MISHRA v. THE STATE OF JHARKHAND, THROUGH THE CHIEF ENGINEER, MINOR IRRIGATION DEPARTMENT — Jharkhand High Court (2026-01-14)