LexARUN KUMAR JHA
11,290 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 11290 |
Disposal nature
| BAIL GRANTED | 7075 |
| WITHDRAWN | 978 |
| ALLOWED | 882 |
| DISPOSED | 740 |
| DISMISSED | 561 |
| BAIL REJECTED | 482 |
| DISMISS FOR NON-PROSECUTION | 406 |
| CONVERTED | 134 |
Recent judgments
- Rishu Shree v. The Union of India through its Secretary, Legislative Department, Ministry of Law and Justice — Patna High Court (2026-05-18)
- Umesh Kumar @ Bholu v. The State of Bihar — Patna High Court (2026-05-15)
- Mamta Devi v. The State of Bihar — Patna High Court (2026-05-15)
- Md Tarique v. Altamish @ Monu — Patna High Court (2026-05-15)
- Nikhil Kumar @ Karan Kumar @ Nikhil v. The State of Bihar — Patna High Court (2026-05-15)
- Baptist Union Church v. The State of Bihar through Arvind Kumar Chaudhary, — Patna High Court (2026-05-15)
- Chotu Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Raja Sahni v. The State of Bihar — Patna High Court (2026-05-15)
- Shailesh Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Vivek Kumar v. The State of Bihar — Patna High Court (2026-05-15)