LexARUN KUMAR
6,762 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6762 |
Disposal nature
| BAIL GRANTED | 3824 |
| REJECTED | 1051 |
| ALLOWED | 698 |
| DISMISSED | 454 |
| WITHDRAWN | 283 |
| DISPOSED | 258 |
| D.F.D. FOR NON APPEARANCE | 169 |
| CONVERTED | 15 |
Recent judgments
- Kashi Singh and Anr v. State Of Bihar and Anr — Patna High Court (2018-08-18)
- SHIBU SAHANI v. THE STATE OF BIHAR — Patna High Court (2018-08-18)
- JITAN SINGH v. THE STATE OF BIHAR — Patna High Court (2018-08-18)
- DWARIKA PRASAD and ORS. v. THE STATE OF BIHAR and ANR. — Patna High Court (2018-08-16)
- DIEBOLD SYSTEM PVT. LTD THROUGH NARESH HOSANGADY and ANR. v. THE STATE OF BIHAR and ANR. — Patna High Court (2018-08-16)
- MANIK LAL YADAV v. THE STATE OF BIHAR and ANR — Patna High Court (2018-08-16)
- RAJENDRA PRASAD ARYA and ORS. v. THE STATE OF BIHAR and ANR. — Patna High Court (2018-08-16)
- AMAN CHOUDHARY and ANR. v. THE STATE OF BIHAR and ANR. — Patna High Court (2018-08-16)
- MD. QAISER AHMAD ANR. v. THE STATE OF BIHAR and ANR — Patna High Court (2018-08-16)
- PANKAJ KUMAR v. THE STATE OF BIHAR and ANR. — Patna High Court (2018-08-16)