ARUN KUMAR

157 recorded High Court judgment(s) · 2026–2026

Courts

Allahabad High Court

157

(unspecified)	151
Dismiss	3
Dismiss other than merit(DD/Non Prosec./Abated)	3

MST. RAJA BETI v. BOARD OF REVENUE AND OTHERS — Allahabad High Court (2026-05-17)
SRI NATH AND 2 OTHER v. THE STATE OF U.P. AND 4 OTHER — Allahabad High Court (2026-05-17)
OM PRAKASH SINGH v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2026-05-17)
TARACHAND v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-17)
KSHETRAPAL v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-17)
SACHIN PATEL v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2026-05-17)
SUSHIL KUMAR SHUKLA AND 2 OTHERS v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2026-05-17)
SURYAPAL SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-17)
PREM CHANDRA MAURYA v. STATE OF U.P. AND 25 OTHERS — Allahabad High Court (2026-05-17)
BACHCHAN LAL v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-17)