ARUN DIGAMBARRAO UPADHYE, P.B. VARALE

34 recorded High Court judgment(s) · 2017–2017

Courts

Bombay High Court

OTHERS DISPOSED OFF	7
Dismissed/Rule Discharged	6
Admitted/Allwd/Granted/Rule Absolute	4
ALLOWED	4
ALLOWED TO BE WITHDRAWN	3
Dispossed Off/Dismiss for Default	2
Withdrawn	2
DISMISSED	2

NITIN S/O BALIRAM KAMALE AND ANOTHER v. THE STATE OF MAHARASHTRA, THR. P.S.O. SAONER, P.S. SAONER, NAGPUR AND ANOTHER — Bombay High Court (2017-11-29)
SYED SHARIN W/O RAFIQ AHMED v. STATE OF MAHARASHTRA, THR. P.S.O. P.S. PACHPAOLI, NAGPUR AND ANOTHER — Bombay High Court (2017-11-29)
NARAYAN S/O GOPAL BARHATE (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. SONEGAON, NAGPUR — Bombay High Court (2017-11-28)
MOHAN S/O NARAYAN PUTLAWAR (IN JAIL) v. STATE OF MAHARASHTRA, THROUGH P.S.O. VIRUR POLICE STATION, CHANDRAPUR — Bombay High Court (2017-11-28)
PRAKASH PATIRAM THULKAR AND OTHERS v. J.S.V. DEVELOPERS INDIA LTD. BHOPAL THR. MANAGING DIRECTOR AND OTHERS — Bombay High Court (2017-11-28)
VIDARBHA IRRIGATION DEVELOPEMNT CORP. THR. EXECUTIVE ENGINEER, NAGPUR v. SUDHAKAR S/O BALCHANDRA MULKALWAR AND OTHERS — Bombay High Court (2017-11-23)
KISHOR SINGH S/O SHRI. RAMDAS YADAV v. UNION OF INDIA, THR. DIRECTOR GENERAL OF RAILWAY, NEW DELHI AND ANOTHER — Bombay High Court (2017-11-23)
KISHOR SINGH S/O SHRI. RAMDAS YADAV v. UNION OF INDIA, THR. DIRECTOR GENERAL OF RAILWAY, NEW DELHI AND ANOTHER — Bombay High Court (2017-11-23)
VIDARBHA IRRIGATION DEVELOPEMNT CORP. THR. EXECUTIVE ENGINEER, NAGPUR v. SUDHAKAR S/O BALCHANDRA MULKALWAR AND OTHERS — Bombay High Court (2017-11-23)
VIDARBHA IRRIGATION DEVELOPMENT CORP. NAGPUR THR. EXECUTIVE ENGINEER v. MAHESH S/O SUDHAKAR SHRUNGARPAWAR AND OTHERS — Bombay High Court (2017-11-23)