ARUN DIGAMBARRAO UPADHYE

1,179 recorded High Court judgment(s) · 2017–2019

Courts

Bombay High Court

1179

Admitted/Allwd/Granted/Rule Absolute	833
C.A. Disposed off	199
Disposed-Off	45
Withdrawn	41
Dismissed/Rule Discharged	24
Dispossed Off/Dismiss for Default	11
Rejected at Admission Stage	10
ALLOWED	5

RAMESH NATTHUJI DHAGE v. MADAN BALAJI RATAN — Bombay High Court (2019-08-06)
TEJRAM S/O JAGAN PILLARE AND OTHERS v. RAJESH S/O BHAURAO KAWARE — Bombay High Court (2019-08-01)
BAPURAO S/O KASHIRAO HARNE (DEAD) THR. LRS. SMT. TRIVENIBAI BAPURAO HARNE AND OTHERS v. SHRIKRISHNA KASHIRAO HARNE AND OTHERS — Bombay High Court (2019-08-01)
VIVEK S/O BAPURAO RAUT v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, WARDHA AND OTHERS — Bombay High Court (2019-07-30)
SATISH S/O BAPURAO RAUT v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, WARDHA AND OTHERS — Bombay High Court (2019-07-30)
VIVEK S/O BAPURAO RAUT v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, WARDHA AND OTHERS — Bombay High Court (2019-07-30)
SATISH S/O BAPURAO RAUT v. THE STATE OF MAHARASHTRA THROUGH THE COLLECTOR, WARDHA AND OTHERS — Bombay High Court (2019-07-30)
AUTOMARK INDUSTRIES (INDIA) LTD., NAGPUR THROUGH P.O.A.H., MANAGER MR. RAJESH S/O DADAJI BORKAR v. H.G. INFRA ENGINEERING PVT. LTD., JODHPUR (RAJASTHAN) AND OTHERS — Bombay High Court (2019-07-24)
DEORAO WARLUJI SONTAKKE v. ANTARAM MANIRAM SONTAKKE (DEAD) THROUGH LRS. KISAN ANTARAM SONTAKKE AND OTHERS — Bombay High Court (2019-07-24)
BANDUJI S/O VITTHALRAO BHOYAR v. HOMNATH @ ANIL S/O VITTHALRAO LAMBAT AND OTHERS — Bombay High Court (2019-07-15)