ARUN DEV CHOUDHURY

847 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

847

Disposed Of	459
Dismissed	161
Allowed	159
Dismissed As infractuous	23
Closed	17
Dismissed For Non-prosecution	13
Dismissed on withdrawal with liberty to approach again	7
Rejected	6

RAJDEEP RAJKHOWA v. SWAGATAM BORHAJOWAL AND 3 ORS — Gauhati High Court (2026-06-04)
RAJDEEP RAJKHOWA v. SWAGATAM BORHAJOWAL — Gauhati High Court (2026-06-04)
M/S JYOTI GAS AGENCY AND 2 ORS. v. HDFC BANK LIMITED — Gauhati High Court (2026-06-04)
M/S JYOTI GAS AGENCY AND 2 ORS. v. HDFC BANK LIMITED — Gauhati High Court (2026-06-04)
M/S BHAGWAN DAS BAGRI AND SONS v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-06-04)
THE UCO BANK AND 2 ORS. v. KANDARPA KUMAR KALITA AND ANR. — Gauhati High Court (2026-06-04)
THE STATE OF ASSAM AND ORS v. BALEN ROY MEDHI — Gauhati High Court (2026-06-03)
HEMANTA KUMAR BORAH v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2026-06-03)
THE STATE OF ASSAM AND 3 ORS v. BALEN ROY MEDHI — Gauhati High Court (2026-06-03)
HEMANTA KUMAR BORAH v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2026-06-03)