ARUN DEV CHOUDHURY

56 recorded High Court judgment(s) · 2022–2025

Courts

Gauhati High Court

Disposed Of	20
Allowed	17
Closed	9
Dismissed	6
Dismissed As infractuous	2
Dismissed For Non-prosecution	2

SHRI MAKUT NAYAK v. STATE OF NAGALAND — Gauhati High Court (2025-12-03)
SHRI NEIKHROVE NGATSU v. STATE OF NAGALAND — Gauhati High Court (2025-12-03)
SHRI MUKESH CHAUDHARY v. STATE OF NAGALAND — Gauhati High Court (2025-12-03)
NATIONAL INSURANCE CO LTD v. SMTI IDULNISHA BEGUM AND 8 ORS — Gauhati High Court (2025-12-02)
THE UNION OF INDIA AND 2 ORS v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2024-09-05)
THE UNION OF INDIA AND 2 ORS v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2024-09-05)
JOHN KHRIESANEIHU AND 5 ORS v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-04-09)
CENTRAL BUREAU OF INVESTIGATION v. SHRI. R EZUNG AND 2 ORS — Gauhati High Court (2024-04-08)
TARACHU FITHU v. THE STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2024-04-08)
SHRI. LOGYANG RIKHONG AND 2 ORS v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-04-01)