ARUN DEV CHOUDHURY
5,483 recorded High Court judgment(s) · 2021–2026
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| Gauhati High Court | 5483 |
Disposal nature
| Disposed Of | 5220 |
| Closed | 81 |
| Dismissed | 66 |
| Allowed | 54 |
| Dismissed On withdrawal no order for such liberty | 22 |
| Dismissed on withdrawal with liberty to approach again | 13 |
| Dismissed For Non-prosecution | 12 |
| Rejected | 6 |
Recent judgments
- SHAKH ABDULLAH AND 474 ORS v. NARAYAN KONWAR, IAS — Gauhati High Court (2026-04-19)
- AMARDEEP BASFORE v. DR. M. S. LAKSHMI PRIYA — Gauhati High Court (2026-04-19)
- SMT. KHUSAL KUMARI BHUYAN v. MAMATA HOJAI — Gauhati High Court (2026-04-19)
- MARJINA BEGUM v. JYOTSHNA RANI BARMAN AND 2 ORS — Gauhati High Court (2026-04-19)
- IMRAN HUSSAIN v. MAMATA HOJAI AND ANR — Gauhati High Court (2026-04-19)
- DULAN NARZARY AND 16 ORS v. PABAN KR BORTHAKUR AND 4 ORS — Gauhati High Court (2026-04-19)
- HOBIBOR ROHMAN MONDOL v. B K AGARWALA — Gauhati High Court (2026-04-19)
- SRI AMARDEEP BASFORE v. SHRI CHINMOY PRAKASH PHOOKAN, ACS — Gauhati High Court (2026-04-19)
- NILU PAUL v. B KALYAN CHAKRABARTY AND 4 ORS — Gauhati High Court (2026-04-19)
- NUR JAKIR HUSSAIN v. LOREN ENGTI — Gauhati High Court (2026-04-03)
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