ARUN BHANSALI,YOGENDRA KUMAR PUROHIT

46 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• PIYUSH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-29)
• SARASWATI MARBLES AND GRANITE INDUSTRIES PVT LTD v. UNION OF INDIA — Rajasthan High Court (2024-01-25)
• KAWALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)
• SURESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-25)
• HOLY DREM CON. SCHOOL HANUMANGARH v. STATE AND ORS — Rajasthan High Court (2024-01-25)
• BADAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-24)
• CHUNNU @ IMRAN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-24)
• LOTUS INTERNATIONAL EXPORTERS v. UNION OF INDIA — Rajasthan High Court (2024-01-23)
• SHUDARSHAN GUPTA v. STATE AND ORS. — Rajasthan High Court (2024-01-23)
• SHRI GANESH HANDICRAFT v. UNION OF INDIA — Rajasthan High Court (2024-01-23)