ARUN BHANSALI,RAJENDRA PRAKASH SONI
420 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 420 |
Disposal nature
| DISPOSED OF | 232 |
| ALLOWED | 92 |
| DISMISSED | 86 |
| WITHDRAWN | 5 |
| MODIFIED | 2 |
| DISPOSED BY NONPV | 1 |
| PREMPTORY | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- KISHAN LAL @ KANHAIYA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
- JAGDISH VISHNOI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-30)
- KAILASH DHARIWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-30)
- SALEEM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-29)
- SANDEEP SINGH AND ORS. v. STATE — Rajasthan High Court (2024-01-17)
- SAJJAN @ KALLA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-09)
- BABU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-12-20)
- GRACE COLONIZERS PRIVATE LIMITED v. GHANSHYAM MEENA — Rajasthan High Court (2023-12-01)
- RAMDEV BHANWARIYA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-12-01)
- OMPRAKASH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-12-01)
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