LexARUN BHANSALI,PRAVEER BHATNAGAR
33 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 33 |
Disposal nature
| DISPOSED OF | 27 |
| DISMISSED | 6 |
Recent judgments
- LAKSHIT PALIWAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-03-03)
- BHIMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-02)
- DINESH KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-03-02)
- JASU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-02)
- JETHI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-01)
- BIRBAL RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-01)
- SUBHAN KHAN @ NANU KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-24)
- PABU SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-02-24)
- STATE OF RAJASTHAN v. GOPAL MENARIYA — Rajasthan High Court (2023-02-23)
- MANJU v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-23)