ARUN BHANSALI,NUPUR BHATI

35 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• GANPAT SINGH v. CHANDRA PRAKASH — Rajasthan High Court (2024-01-24)
• RAMLAL SEN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-24)
• JUNJHAR SINGH v. NAGAR PARISHAD BARMER — Rajasthan High Court (2024-01-23)
• FIRM PARAS RAM ROSHAN LAL v. GURMEET PAL — Rajasthan High Court (2024-01-11)
• RAMPAL v. LRS OF LATE SAYEDA BEGUM — Rajasthan High Court (2024-01-10)
• DHANRAJ v. PARWATI DEVI — Rajasthan High Court (2024-01-09)
• LIFE INSURANCE CORPORATION OF INDIA v. SAMUNDAR SINGH — Rajasthan High Court (2024-01-08)
• AMARCHAND BOTHRA v. CHANDANMAL — Rajasthan High Court (2024-01-08)
• VIKAS CHAWLA v. FOOD CORPORATION OF INDIA — Rajasthan High Court (2024-01-04)
• ABDUL WAHID v. A. V. V. N. L. AND ORS. — Rajasthan High Court (2024-01-03)