ARUN BHANSALI,KSHITIJ SHAILENDRA

64 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND 4 OTHERS v. GYAN PRAKASH TIWARI — Allahabad High Court (2026-05-13)
• UNION OF INDIA AND 3 OTHERS v. SHRI VIRENDRA SINGH — Allahabad High Court (2026-05-13)
• SURYA NATH RAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
• KRISHNA KANT YADAV AND 3 OTHERS v. THE UNION OF INDIA, THROUGH GENERAL MANAGER, NORTH CENTRAL RAILWAY AND 5 OTHERS — Allahabad High Court (2026-05-06)
• SHRI NAVIN SINGH v. REGISTRAR GENERAL OF CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD — Allahabad High Court (2026-05-06)
• MAHENDRA KUMAR v. STATE OF UTTAR PRADESH AND ANOTHER — Allahabad High Court (2026-05-06)
• RAM NARESH MISHRA v. STATE OF UTTAR PRADESH AND 6 OTHERS — Allahabad High Court (2026-05-06)
• ABBAS KHAN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-06)
• M/S ASTROTALK SERVICES PVT. LTD. v. ADDITIONAL COMMISSIONER, GRADE-2 (APPEAL) AND 3 OTHERS — Allahabad High Court (2026-05-06)
• NATHU v. STATE OF UP AND 3 OTHERS — Allahabad High Court (2026-05-06)