ARUN BHANSALI,JASPREET SINGH

361 recorded High Court judgment(s) · 2024–2025

Courts

Allahabad High Court

361

Dismissed on merits/Rejected	189
Disposed off/Decided on merits	55
Allowed/Partly Allowed on merits/Granted	40
DISMISSED AS WITHDRAWN	30
DISMISSED AS INFRUCTUOUS	29
Dismiss other than merit(DD/Non Prosec./Abated)	18

SAMARPAL SINGH v. STATE OF U.P. THRU. SECY. REVENUE DEPTT. LKO. AND 6 OTHERS — Allahabad High Court (2025-12-19)
RAJESH KUMAR SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. EXCISE DEPTT. LKO AND 5 OTHERS — Allahabad High Court (2025-12-19)
DEVENDRA KUMAR JAISWAL AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. (REVENUE ) LKO. AND 3 OTHERS — Allahabad High Court (2025-12-19)
UNION OF INDIA THRU. SECY. HOME MINISTRY OF HOME AFFAIRS NEW DELHI AND 3 OTHERS v. SACHIN MISHRA — Allahabad High Court (2025-12-19)
RAKESH MAURYA AND 8 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF PANCHAYATI RAJ LKO. AND 6 OTHERS — Allahabad High Court (2025-12-19)
RAM DATT SINGH v. STATE OF U.P. THRU. PRIN. SECY. STATE TAX DEPTT. LKO. AND 6 OTHERS — Allahabad High Court (2025-12-19)
MAHENDRA PRATAP SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF COOPERATIVE LKO. AND 8 OTHERS — Allahabad High Court (2025-12-19)
MANOJ KUMAR SINGH v. STATE OF U.P. THRU. ITS CHIEF SECY. LKO. AND 6 OTHERS — Allahabad High Court (2025-12-19)
SANDEEP SINGH v. ELECTION COMMISSION OF INDIA THRU. CHIEF ELECTION COMMISSIONER NEW DELHI AND 6 OTHERS — Allahabad High Court (2025-12-19)
RADHEYSHYAM v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-12-19)