ARUN BHANSALI,FARJAND ALI

28 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• RAMESH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-18)
• PARSI DEVI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-04-06)
• STATE OF RAJASTHAN v. NARESH CHANDRA PATEL — Rajasthan High Court (2023-02-02)
• LADHU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-01)
• SEEMA v. MANGAL SINGH — Rajasthan High Court (2023-02-01)
• LOKESH TAK v. STATE PESONNEL and ORS. — Rajasthan High Court (2023-02-01)
• BEBI KANWAR v. BOARD OF REVENUE FOR RAJASTHAN — Rajasthan High Court (2023-02-01)
• PRADEEP HOODA AND ORS. v. STATE PESONNEL AND ORS. — Rajasthan High Court (2023-02-01)
• MOOLA RAM REWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-30)
• PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, v. CHHITARMAL — Rajasthan High Court (2023-01-30)