ARUN BHANSALI,DINESH MEHTA

21 recorded High Court judgment(s) · 2016–2024

Courts

Disposal nature

Recent judgments

• THAVRA v. STATE — Rajasthan High Court (2024-05-15)
• SMT. DAMI BAI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-05-31)
• CHIMANLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-13)
• DEEPAK AGARWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-12)
• BHAWANI SHANKER VYAS v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-16)
• RAJPAL BANA v. STATE — Rajasthan High Court (2019-11-08)
• GAJENDRA KUMAR SALVI v. STATE OF RAJASTHAN — Rajasthan High Court (2019-07-25)
• DILEEP KUMAR PACHHOLA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-07-25)
• MAN SINGH MEENA v. STATE and ORS — Rajasthan High Court (2019-04-16)
• RAVIPRAKASH v. SMT. SANGEETA — Rajasthan High Court (2019-01-16)