ARUN BHANSALI,ATTAU RAHMAN MASOODI

33 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

Dismissed on merits/Rejected	11
DISMISSED AS WITHDRAWN	11
Disposed off/Decided on merits	7
Allowed/Partly Allowed on merits/Granted	4

M/S AFTEK DEVELOPERS PVT. LTD. LKO. THRU. AUTH. REPRESENTATIVE MR. MOHD. ARIF FAROOQUI AND ANOTHER v. KUMAR AARADHYA AND OTHERS — Allahabad High Court (2024-03-20)
STATE OF U.P. THRU. PRIN. SECY. CIVIL DEFENCE LKO and OTHERS v. CHHINTAR MAL MEENA — Allahabad High Court (2024-03-06)
KARMESH PRATAP SINGH v. STATE OF U.P. THRU. PRIN. SECY. VIDHAN SABHA SACHIVALAYA , U.P. AND OTHERS — Allahabad High Court (2024-03-06)
DR. MANVENDRA SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. MEDICAL HEALTH U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-06)
MASTER VEER JAISWAL THRU. HIS NATURAL GUARDIAN MOTHER/PAIROKAR SMT. DEEP MALA JAISWAL AND ANOTHER v. SMT. LALITA JAISWAL AND ANOTHER — Allahabad High Court (2024-02-23)
PREVEEN KUMAR v. STATE PUBLIC SERVICES TRIBUNAL, INDRA BHAWAN LKO. THRU. CHAIRMAN AND 4 OTHERS — Allahabad High Court (2024-02-23)
KALIMUDDIN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. CIVIL SECRT. LKO. AND 8 OTHERS — Allahabad High Court (2024-02-23)
SANJEEV KUMAR YADAV v. STATE PUBLIC SERVICE TRIBUNAL U.P. LKO. AND OTHERS — Allahabad High Court (2024-02-23)
MANDAVI PANDEY v. STATE OF U.P. THRU. PRIN. SECY. MEDICAL HEALTH SERVICES GOVT. LUCKNOW AND ANOTHER — Allahabad High Court (2024-02-23)
ATUL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME, GOVT. OF U.P. LUCKNOW U.P. AND OTHERS — Allahabad High Court (2024-02-23)