ARUN BHANSALI,ASHUTOSH KUMAR

93 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• DR. RUP NARAYAN ASWAL S/O MUKTI LAL ASWAL v. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ELEMENTARY EDUCATION — Rajasthan High Court (2024-08-01)
• SANJAY KUMAR S/O DAYA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-03)
• RAJENDRA GUPTA S/O CHANDMAL GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-23)
• M/S BABA SUPER MINERALS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2024-01-05)
• M/S BABA SUPER MINERALS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2024-01-05)
• RAM SINGH MEENA S/O SH. RAM KARAN MEENA v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2024-01-05)
• M/S BABA SUPER MINERALS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2024-01-05)
• ROYAL CRYSTAL DEALERS PRIVATE LIMITED v. INCOME TAX OFFICER — Rajasthan High Court (2024-01-05)
• M/S BABA SUPER MINERALS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2024-01-05)
• SURESH KUMAR MEENA S/O SH. PRABHU LAL v. UNION OF INDIA — Rajasthan High Court (2024-01-04)