ARUN BHANSALI,ASHOK KUMAR JAIN

20 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• NILESH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-27)
• RAMBHA DEVI v. ASSISTANT ENGINEER, — Rajasthan High Court (2023-04-17)
• THE NATIONAL HIGHWAY AUTHORITY OF INDIA, v. LOGARLAL — Rajasthan High Court (2023-01-25)
• STATE OF RAJASTHAN v. JAI BUILDCON PRIVATE LIMITED — Rajasthan High Court (2023-01-25)
• STATE OF RAJASTHAN v. SUNIL SINGHAL — Rajasthan High Court (2023-01-25)
• STATE OF RAJASTHAN v. LAXMAN RAM — Rajasthan High Court (2023-01-25)
• THE RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. v. SUNIL SINGHAL — Rajasthan High Court (2023-01-25)
• HEMANT KHATRI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-24)
• RAVINDRA BOHARA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-24)
• BANSHILAL SALVI v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2023-01-24)