ARUN BHANSALI,ANOOP KUMAR DHAND

42 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• DURGARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-22)
• KISHAN @ KISHAN LAL v. STATE — Rajasthan High Court (2021-12-03)
• SIKANDAR @ SIKIYA v. STATE — Rajasthan High Court (2021-11-15)
• MEHRARAM @ RAJESH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
• SATYA NARAYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-26)
• OMPRAKASH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-26)
• PARSA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-26)
• FIROZ @ TOPI v. STATE — Rajasthan High Court (2021-10-26)
• PREM LATA CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-26)
• JAVRUDIN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-25)