LexARUN BHANSALI,AJAY RASTOGI
22 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 22 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 7 |
| ALLOWED | 6 |
Recent judgments
- RAM PRAKASH MEENA AND ROS v. SURESH KUMAR AND ORS — Rajasthan High Court (2013-04-22)
- RAJU SINGH AMERA AND ORS v. SURESH KUMAR AND ORS — Rajasthan High Court (2013-04-22)
- INDRA RAJ MEENA v. R P S C AJMER AND ORS — Rajasthan High Court (2013-04-22)
- RAJESH KUMAR SHARMA AND ORS v. SURESH KUMAR AND ORS — Rajasthan High Court (2013-04-22)
- RAJ KUMAR AND ANR v. R P S C AJMER AND ORS — Rajasthan High Court (2013-04-22)
- VIJENDRA KUMAR MEENA AND ORS v. STATE EDUCATION DEPAORS — Rajasthan High Court (2013-04-22)
- KESHAV SINGH AND ORS v. R P S C AJMER AND ORS — Rajasthan High Court (2013-04-22)
- BAL NIKETAN SHRI DUNGARGRAH v. STATE OF RAJ and ORS — Rajasthan High Court (2013-04-02)
- C I T JAIPUR v. M/S SURAM HOLDING PVT LTD — Rajasthan High Court (2013-03-29)
- MUKESH NAGAR AND ANR v. STATE OF RAJ AND ANR — Rajasthan High Court (2013-03-22)