LexARUN BHANSALI
21,074 recorded High Court judgment(s) · 1997–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 21069 |
| Allahabad High Court | 5 |
Disposal nature
| DISPOSED OF | 9209 |
| DISMISSED | 6334 |
| ALLOWED | 2659 |
| PREMPTORY | 2209 |
| WITHDRAWN | 404 |
| COMPROMISED | 113 |
| (unspecified) | 40 |
| PARTLY ALLOWED | 30 |
Recent judgments
- MANI PRAKASH TRIPATHI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME AND 3 OTHERS — Allahabad High Court (2025-12-17)
- RAM CHANDRA YADAV AND ANOTHER v. ADDL. COMMISSIONER (ADMINISTRATION), BASTI MANDAL, BASTI AND 2 OTHERS — Allahabad High Court (2025-12-17)
- SUSHIL GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2025-08-19)
- ATUL KUMAR v. STATE OF U.P. THRU PRIN.SECY.MEDICAL EDU.andTRAINING and ORS. — Allahabad High Court (2025-08-19)
- ANIL KUMAR VERMA v. STATE OF U.P. THRU ADDL.CHIEF SECY.VIGILANCE DEPTT. and ORS. — Allahabad High Court (2025-03-21)
- OM PRAKASH v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2025-03-07)
- ASHA KUMARI BHAMBHOO v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-18)
- MANOJ KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-12)
- DHIRAJ v. HARJIRAM — Rajasthan High Court (2024-09-02)
- MANAGING COMMITTEE, SHRI RANI SATIJI BALIKA VIDHYAPEETH (SECONDARY SCHOOL) v. SMT. SARLA SHARMA W/O LATE SHRI SATYA NARAYAN SHARMA — Rajasthan High Court (2024-08-28)