ARINDAM SINHA, SUVRA GHOSH

141 recorded High Court judgment(s) · 2014–2021

Courts

Calcutta High Court

141

ALLOWED	51
DISPOSED	41
DISMISSED	25
REJECTED	15
DISMISSED AS NOT PRESSED	4
DISMISSED FOR NON PROSECUTION	2
DISMISSED FOR DEFAULT	2
PARTLY ALLOWED	1

SAJAL PAUL AND ANR v. PINKU KUMAR SHAW, THE REGIONAL MANAGER, CERTRAL WARE HOUSING CORPORATION AND ORS — Calcutta High Court (2021-09-28)
SMT. ANJALI GHOSH v. THE INDIAN OIL CORPORATION LIMITED AND ORS — Calcutta High Court (2021-04-22)
LUCAS BASUMATARY @ HONGA @ LUKAS BASUMATARI v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-21)
GOUTAM ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-21)
SAMSHER ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
AKASH TURI v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
PROLLHAD MONDOL v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
HAJIKUL SK AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
AKRAM KHAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-04-20)
PARAG BOSE v. State of West Bengal — Calcutta High Court (2021-04-20)