ARINDAM SINHA, SUGATO MAJUMDAR

179 recorded High Court judgment(s) · 2005–2021

Courts

Calcutta High Court

179

DISMISSED	145
DISMISSED AS NOT MAINTAINABLE	15
TRANSFERRED	11
DISPOSED	4
DISMISSED FOR DEFAULT	3
DISMISSED AS WITHDRAWN	1

CHHABI GHOSH & ORS v. BATA INDIA LTD. & ORS — Calcutta High Court (2021-10-05)
CENTURION BANK OF PUNJAB LTD. v. A.P. ENGINEERING — Calcutta High Court (2021-10-05)
PARESH CHANDRA BERA v. NABA KR. GOLUI — Calcutta High Court (2021-10-05)
ANANDA MAHATO v. BIBHUTI MAHATO — Calcutta High Court (2021-10-05)
WOODACRE TRAVELS PVT. LTD. v. RAJSHREE STEELS PVT. LTD. — Calcutta High Court (2021-10-05)
BIPIN SHAH v. HOWRAH ENCLAVE PVT. LTD. & ANR — Calcutta High Court (2021-10-05)
S.M. SAYEED v. HAFIZ MD. AFTABUDDIN — Calcutta High Court (2021-10-05)
SAHDEO SHAW v. JAIDURGA INVESTMENT COMPANY — Calcutta High Court (2021-10-05)
ARABINDA PAN & ANR v. BIMAN BEHARI ROY — Calcutta High Court (2021-10-05)
MARTIN BURN LTD. v. GSG BUILDERS INFRASTRUCTURE LTD. — Calcutta High Court (2021-10-05)