ARINDAM SINHA,. SIBO SANKAR MISHRA

112 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• ANUBHAV MOHANTY v. VARSHA PRIYADARSHINI — Orissa High Court (2023-12-21)
• DURGA KARTIKA @ DURGA PRASAD BEHERA v. NIHARBALA DAS — Orissa High Court (2023-12-21)
• THE MANAGEMENT OF VYASANAGAR AUTONOMOUS COLLEGE, JAJPUR v. SANJUKTA SAHOO — Orissa High Court (2023-12-19)
• EXECUTIVE ENGINEER (ELEC.), TPWODL, JHARSUGUDA v. M/S. SMC POWER GENERATION LTD., JHARSUGUDA — Orissa High Court (2023-12-19)
• RITA SAHU v. RABINDRA SAHU — Orissa High Court (2023-12-19)
• BHARATI BEHERA@PRADHAN v. PRASANT KUMAR PRADHAN — Orissa High Court (2023-12-19)
• M/S SANOFI INDIA LTD., MUMBAI v. SANOFI EMPLOYEES AND ALLIED WORKERS UNION, LUDHIANA — Orissa High Court (2023-12-19)
• V. JHANSIRANI PATRO v. V. RABINDRANATH PATRO — Orissa High Court (2023-12-18)
• SUVENDRA KUMAR NANDA v. MD,ROURKELA STEEL PLANT — Orissa High Court (2023-12-18)
• BIBHU PR.MOHAPATRA v. SUSMITA MISHRA — Orissa High Court (2023-12-18)