ARINDAM SINHA, SAUGATA BHATTACHARYYA

328 recorded High Court judgment(s) · 2000–2021

Courts

Disposal nature

Recent judgments

• SANJOY ROY & ANR. v. SANKAR BARMAN — Calcutta High Court (2021-08-25)
• SIDHNATH JADAV v. KALAP DEO CHOWHAN — Calcutta High Court (2021-08-25)
• SANAK CHATTERJEE v. BELA RANI DUTTA & ORS — Calcutta High Court (2021-08-24)
• CHAMPA SENAPATI v. ARUN KARURI — Calcutta High Court (2021-08-24)
• DILIP KUMAR ROY v. GURUPADA MONDAL & ORS — Calcutta High Court (2021-08-23)
• RANJIT MOHON SARKAR v. SMT. SWAPNA BANERJEE — Calcutta High Court (2021-08-23)
• BISWANATH PRAMANIK v. NAMITA PAL — Calcutta High Court (2021-08-23)
• SUDHIR MANDAL v. TAPAN KUMAR MAHAPATRA — Calcutta High Court (2021-08-23)
• NITYA GOPAL GARAIN & ORS v. LAKSHMI GARAIN & ORS — Calcutta High Court (2021-08-23)
• MUKUNDA ROY & ANR v. DIBAKAR SARDAR & ORS — Calcutta High Court (2021-08-19)