ARINDAM SINHA,. SANJAY KUMAR MISHRA

602 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• PUNJAB NATIONAL BANK, BBSR v. TAX RECOVERY OFFICER 1, BBSR — Orissa High Court (2024-11-29)
• PRAMILA SEN v. THE PRINCIPAL COMMISSIONER, GST AND CENTRAL EXCISE, BBSR — Orissa High Court (2024-11-28)
• MANOJ KUMAR PRADHAN v. STATE OF ODISHA — Orissa High Court (2024-11-28)
• SANJIB KUMAR BAISHAKH @ BAISHAKA v. CHIEF COMMISSIONER, CGST, BBSR — Orissa High Court (2024-11-28)
• M/S NISANTA AUTOMOBILE PRIVATE LIMITED v. COMMISSIONER CT AND GST ODISHA — Orissa High Court (2024-11-28)
• M/S. UNITED ELECTRICALS AND ENGINEERING PVT. LTD., GANJAM v. UNION OF INDIA — Orissa High Court (2024-11-28)
• M/S. AMAN ENTERPRISES v. STATE OF ORISSA — Orissa High Court (2024-11-27)
• ASHOK MUDULI v. STATE OF ODISHA — Orissa High Court (2024-11-27)
• M/S. AMAN ENTERPRISES v. STATE OF ORISSA — Orissa High Court (2024-11-27)
• BISWAJIT BEHERA v. INCOME TAX OFFICER, WARD-4(2), BBSR — Orissa High Court (2024-10-08)