ARINDAM SINHA,. M.S.SAHOO

1,052 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SUVENDU PANDA v. STATE OF ODISHA — Orissa High Court (2025-01-20)
• M/S. OOMKAR TECHNICAL SERVICES PRIVATE LIMITED, MAYURBHANJ v. THE COMNR, GST, CENTRAL EXCISE, ROURKELA — Orissa High Court (2025-01-20)
• PRADYUMNA KUMAR TRIPATHY v. STATE OF ODISHA — Orissa High Court (2025-01-20)
• BHABANI PRASAD MAJHI v. STATE OF ODISHA — Orissa High Court (2025-01-20)
• SUBHASHIS DASH v. PRAGYAN PARIMITA SAR — Orissa High Court (2025-01-20)
• SANJEET MOHANTY v. STATE TAX OFFICER, CT AND GST, CUTTACK - I CENTRAL CIRCLE — Orissa High Court (2025-01-20)
• LAXMIKANTA PANIGRAHI v. THE COMMISSIONER CT AND GST ODISHA — Orissa High Court (2025-01-20)
• M/S ORISSA STEVEDORES LTD, CUTTACK. v. NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI — Orissa High Court (2025-01-15)
• M/S. SAMBALPUR STEELS PRIVATE LTD, SAMBALPUR v. THE SUPDT., CGST AND CENTRAL EXCISE, SAMBALPUR — Orissa High Court (2025-01-15)
• TAPAN KUMAR DAS v. ADDITIONAL COMMISSIONER, BBSR — Orissa High Court (2025-01-15)