ARINDAM SINHA,. GOURISHANKAR SATAPATHY

22 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SRI SRI SANKHALESWAR MAHAPRABHU BIJE, BHABINIPUR v. STATE OF ODISHA — Orissa High Court (2023-08-04)
• SALMAN KHAN v. CEO,ODISHA BOARD OF WAQF,CUTTACK — Orissa High Court (2023-08-04)
• PRAMILA PATNAIK v. INCOME TAX OFFICER, ROURKELA — Orissa High Court (2023-08-04)
• SOUMYADIPTA SAHOO v. OPSC — Orissa High Court (2023-08-04)
• PEOPLES FORUM v. COMMISSIONER OF INCOME TAX (EXEMPTION) — Orissa High Court (2023-08-04)
• KANAKALATA MALLICK v. THE INCOME TAX OFFICER, WARD-1(1), CUTTACK — Orissa High Court (2023-08-03)
• M/S.DILIP KU.NAYAK v. COMMISSIONER OF CUSTOMS,EXCISE AND SERVICE TAX,BHUBANESWAR — Orissa High Court (2023-08-03)
• KEDARNATH SAHOO v. STATE OF ODISHA — Orissa High Court (2023-08-03)
• NARAYAN DAS v. STATE OF ODISHA — Orissa High Court (2023-08-03)
• DR. CHINTAMANI MISHRA v. STATE OF ODISHA — Orissa High Court (2023-08-02)