ARINDAM SINHA, BISWAJIT BASU

147 recorded High Court judgment(s) · 2002–2021

Courts

Disposal nature

Recent judgments

• JOYDEB DAS & ORS. v. KALYANI KHAMARU & ORS. — Calcutta High Court (2021-07-23)
• PUSPA RANI PAUL v. KRISHNA BISWAS — Calcutta High Court (2021-07-23)
• AMARENDRA KUMAR SINGHA v. KINGFISHER AIRLINES LTD. & ANR — Calcutta High Court (2021-07-23)
• BAIJ NATH SINGH v. SUJIT KUMAR PAL — Calcutta High Court (2021-07-23)
• SUBHASHIS TALUKDER v. KINGFISHER AIRLINES LTD. & ANR — Calcutta High Court (2021-07-23)
• SHIBANI GHOSH & ORS v. BENOY KUMAR PAUL & ANR — Calcutta High Court (2021-07-23)
• KABERI (ROY) BARMAN v. KALPANA ADHIKARY (BARMAN) — Calcutta High Court (2021-07-23)
• GUL NEHAR KHATUN v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-07-23)
• BROJENDRA NATH BASAK & ORS. v. SHYAMA PADA SEN — Calcutta High Court (2021-07-23)
• DILIP CHANDRA DAS v. ASHIS KUMAR RAHA — Calcutta High Court (2021-07-23)