ARINDAM SINHA

1,900 recorded High Court judgment(s) · 2021–2025

Courts

Orissa High Court

1900

Disposed Off	1596
Dismissed	242
Withdrawn	43
Allowed	7
Not Pressed	4
Dismissed For Default/Non-Prosecution	4
Converted	2
Dismissed for non-complying conditional Order	1

DEVENDRA UMRAO v. M/S. NAYAGARH COOPERATIVE SUGAR INDUSTRIES LTD. — Orissa High Court (2025-01-10)
DHIREN KUMAR SINGH v. CHIEF ENGINEER(CON-II)EAST COAST RAILWAY — Orissa High Court (2024-11-08)
PHILIP PRADHAN v. STATE OF ORISSA — Orissa High Court (2024-08-07)
SUKANTI BHITRIA v. SANTOSHI BAG — Orissa High Court (2024-03-15)
UNION BANK OF INDIA v. ASIT MOHANTY — Orissa High Court (2024-03-06)
SUBAL PANDEY v. STATE OF ODISHA — Orissa High Court (2024-02-23)
ASHOK KUMAR v. REPUBLIC OF INDIA(CBI) — Orissa High Court (2024-02-22)
SAHUL SAHANI v. STATE OF ODISHA — Orissa High Court (2024-02-21)
SUNARAM PUTEL v. STATE OF ODISHA — Orissa High Court (2024-02-20)
PRADIP KUMAR MAHALA v. STATE OF ODISHA(VIG.) — Orissa High Court (2024-02-20)