LexARINDAM SINHA (ACJ),. M.S.SAHOO
441 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 441 |
Disposal nature
| Disposed Off | 398 |
| Dismissed | 34 |
| Withdrawn | 7 |
| Allowed | 2 |
Recent judgments
- STATE OF ODISHA v. SASADHAR JENA — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. LALIT MOHAN MOHANTY — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. ROSHAN NAG — Orissa High Court (2025-03-25)
- M/S SWASTIK STEVEDORES PVT LTD, CTC v. ASSISTANT COMMISSIONER GST AND CENTRAL EXCISE,CUTTACK — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. RAMAKANTA BEHERA — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. BIJAYA KUMAR DAS — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. SUNIL KUMAR BEHERA — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. ANIL KUMAR SETHY — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. SANTOSH KUMAR SAHOO — Orissa High Court (2025-03-25)
- STATE OF ODISHA v. ANANTA KISHORE MOHANTY — Orissa High Court (2025-03-25)