LexARINDAM SINHA
230 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 230 |
Disposal nature
| DISPOSED | 153 |
| DISMISSED | 36 |
| DISMISSED FOR DEFAULT | 20 |
| DISMISSED AS NOT PRESSED | 18 |
| (unspecified) | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| DISMISSED FOR NON PROSECUTION | 1 |
Recent judgments
- KASHINATH RAY AND ORS v. SHAMIM MULLICK — Calcutta High Court (2021-10-01)
- SANAT MONDAL v. SMT CHAITALI CHAKRABORTI — Calcutta High Court (2021-09-24)
- RANAJIT KUMAR PAILAN v. ANINDYA NARAYAN BISWAS — Calcutta High Court (2021-09-24)
- KRISHNENDU BARIK AND ORS v. ANINDYA NARAYAN BISWAS — Calcutta High Court (2021-09-24)
- MOHIT LAL GHOSH v. JABA KARMOKAR,PANCHAYAT PRADHAN,SINGUR NO.2GRAMPANCHAYAT&ANR — Calcutta High Court (2021-08-13)
- MD. MUNNA @ MD. SARAFAT v. ARUN KUMAR BANERJEE — Calcutta High Court (2021-08-13)
- GOURHARI GHORAI & ORS v. SYED NURUS SALAM — Calcutta High Court (2021-07-16)
- AMSTAR INVESTMENT PVT. LTD. v. SHREE SHREE ISWAR SATYANARAYANJEE & ORS — Calcutta High Court (2021-06-08)
- SOUDIP SATPATHY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-05-21)
- MAGMA FINCORP LIMITED v. SANKET KUMAR MISHRA AND ANR. — Calcutta High Court (2021-05-20)