ARINDAM MUKHERJEE, SUBHENDU SAMANTA

37 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• OBAIDUR RAHAMAN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• BIPLAB MODAK v. State of West Bengal — Calcutta High Court (2022-05-30)
• MD MAHTAB ALAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• ALI HASAN SARDAR @ ALI HASSAION SARDAR v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• SUMIT THAPA v. State of West Bengal — Calcutta High Court (2022-05-30)
• GOUTAM HAZRA @ TAKLA v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• DHANRAJ BARMAN v. State of West Bengal — Calcutta High Court (2022-05-30)
• JBA OJHA @ JOBA OJHA v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• SK. GOLAM MD @ LALU v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)
• HABIBAR RAHAMAN v. STATE OF WEST BENGAL — Calcutta High Court (2022-05-30)