LexARINDAM MUKHERJEE, BISWAROOP CHOWDHURY
31 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 31 |
Disposal nature
| DISPOSED | 8 |
| REJECTED | 8 |
| ALLOWED | 7 |
| DISMISSED | 3 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- VIBHA RAO AND ORS v. VICKY WILSON AND ORS — Calcutta High Court (2025-09-26)
- K.R. SURESH KUMAR v. THE LIEUTENANT GOVERNOR AND ORS — Calcutta High Court (2024-12-05)
- A.NAGARAJ v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2024-09-09)
- THE UNION OF INDIA AND ORS v. C.P.BABU — Calcutta High Court (2024-09-09)
- DULAL MAITY v. GOPAL GHANTA — Calcutta High Court (2024-09-06)
- THE ANDAMAN AND NICOBAR ADMINISTRATION v. M/S MUNJOH RESORTS PVT. LTD — Calcutta High Court (2024-09-03)
- MICHAEL RAJ v. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. — Calcutta High Court (2024-09-02)
- VENKATESH KUMAR SINGH v. THE ADMINISTRATION OF ANDAMAN AND NICOBAR ISLANDS — Calcutta High Court (2024-08-30)
- M.K.THAKUR v. THE LT. GOVERNOR AND ANOTHER — Calcutta High Court (2024-08-30)
- MOHAMMED HASSAN v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-11-08)