ARINDAM MUKHERJEE, ANANYA BANDYOPADHYAY

42 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• PARTHA BASU CHOWDHURY v. SANKAR BERA & ORS. — Calcutta High Court (2026-03-11)
• AMJAD ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-12)
• AKHILESH KUMAR@AKHILESH SINGH v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-12)
• RAFIGUL ALAM @ RAFIQ v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-12)
• MD. SAHARUQUE ALAM v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-12)
• KIRAN BALA SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-11)
• ABUL HOSSAIN @ BABLU HOSSAIN @ BABLU MIYA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-11)
• KARNAJIT DAS AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-11)
• JHANTU NAG AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-11)
• SUMI ROY BARMAN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-05-11)