ARINDAM MUKHERJEE

5,960 recorded High Court judgment(s) · 2001–2026

Courts

Calcutta High Court

5960

DISPOSED	4962
DISMISSED	436
DISMISSED FOR DEFAULT	169
DISMISSED AS WITHDRAWN	139
DISMISSED FOR NON PROSECUTION	73
Rule Discharged	54
TRANSFERRED	48
DEREGISTERED	36

NIRMAL KUMAR AGARWAL@NIRMAL AGARWAL AND ANR v. RAM AVTAR AGARWAL AND ORS — Calcutta High Court (2026-05-22)
TARAI FOUNDRY WORKS PVT LTD v. SHREE KARANI NIRMAN PVT LTD AND ORS — Calcutta High Court (2026-05-22)
SANTANU BISWAS v. RIKTA BEHARA AND ANR — Calcutta High Court (2026-05-19)
MAHAMMAD AALIMUDDIN@ALIMADDIN MD AND ORS v. RAJESH KUMAR AGARWAL AND ORS — Calcutta High Court (2026-05-19)
SANJAY KUMAR SAHA@SANJAY KUMAR SHAHA@SANJAY KR SHAHA AND ORS v. PHUP TSHERING SHERPA AND ORS — Calcutta High Court (2026-05-19)
MERICO TEA ESTATES LIMITED v. MUKESH KUMAR AGARWAL AND ORS — Calcutta High Court (2026-05-19)
AMITABHA DUTTA @ AMITAVA DATTA v. ACHINTA DUTTA AND ORS — Calcutta High Court (2026-05-18)
BANASHREE ADHIKARY v. SANDIP DAS — Calcutta High Court (2026-05-18)
SARWAN KUMAR AGARWALLA @ SARWAN AGARWALA @ SARWAN KUMAR AGARWALA v. DEBABRATA SHAH AND ORS — Calcutta High Court (2026-05-15)
BOBY DAS v. BHIM RABIDAS — Calcutta High Court (2026-05-13)