ARINDAM LODH, . S. TALAPATRA

118 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• Smt. Ratna Debnath, v. Sri Narayan Debnath, — Tripura High Court (2022-05-02)
• SHRI PINAKI SAMANTA v. THE STATE OF TRIPURA and ORS — Tripura High Court (2021-08-26)
• Dharani Sarkar v. The State of Tripura — Tripura High Court (2021-03-31)
• BUNTI @ AJOY BANIK AND ANR v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• SAMAR NATH @ DIPCHAND v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• RAI CH. NOATIA v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• RAMCHANDRA TRIPURA v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• MD.EASIN MIAH v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• BIR PADA DEBBARMA v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)
• RATHINDRA NAMASUDRA ON BEHALF OF CONVICT PERSON RIPAN NAMASUDRA v. THE STATE OF TRIPURA — Tripura High Court (2020-06-26)