ARINDAM LODH, . S.G. CHATTOPADHYAY

76 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• The State of Tripura v. Sri Raj Rudra Paul — Tripura High Court (2022-12-19)
• Tripura Gramin Bank and Ors v. PRASENJIT CHAKRABORTY — Tripura High Court (2022-12-19)
• Dipankar Saha Roy v. The State of Tripura and 4 Ors. — Tripura High Court (2022-12-19)
• Pankaj Bhowmik and anr v. The State of Tripura and 9 ors — Tripura High Court (2022-12-19)
• THE STATE OF TRIPURA v. RASARAJ DEBNATH — Tripura High Court (2022-12-19)
• Rajib Roy and Anr v. The State of Tripura and 13 ors — Tripura High Court (2022-12-19)
• Md. Babul Miah v. The State of Tripura and Anr. — Tripura High Court (2022-12-16)
• Babul Chakraborty v. The State of Tripura — Tripura High Court (2022-12-16)
• Sri Sankarlal Banik v. Smti. Ranjita Bala Banik and Ors. — Tripura High Court (2022-12-16)
• Suresh Ch. Das v. The State of Tripura and ors — Tripura High Court (2022-12-16)