ARINDAM LODH, . S. DATTA PURKAYASTHA

67 recorded High Court judgment(s) · 2023–2025

Courts

Tripura High Court

Dismissed	25
Disposed Of	18
Allowed	16
Withdrawn	4
Infractous	1
Dissmiss For Default/Non-Prosecution	1
NOT-PRESSED	1
Rejected	1

Sri Dipak Debnath v. The State of Tripura — Tripura High Court (2025-03-21)
The State of Tripura v. Smt Minati Das aged about 55 years — Tripura High Court (2025-02-07)
Sri Satya Sarkar v. The Union of India and ors — Tripura High Court (2025-02-07)
The State of Tripura and ors v. Sri Sadhan Datta — Tripura High Court (2025-01-24)
Sri Dipak Das and Ors. v. Shri Gitte Kirankumar Dinkarrao, IAS and Ors — Tripura High Court (2025-01-10)
The Union of India and Ors v. Sri Ajay Debnath — Tripura High Court (2025-01-10)
Sri Indrajit Debnath and ors v. Shri. Gitte Kirankumar Dinkarrao, IAS and ors — Tripura High Court (2025-01-10)
Smti Debirung Aslong v. The State of Tripura and 5 Ors, — Tripura High Court (2024-12-13)
Smti Dipali Tripura and 2 ors v. The State of Tripura and 5 ors — Tripura High Court (2024-12-13)
Smt. Ravaiti Debbarma and 02 Ors. v. Tripura State Electricity Corporation Ltd. and Anr. — Tripura High Court (2024-12-13)