LexARINDAM LODH, AKIL KURESHI
471 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 471 |
Disposal nature
| Disposed Of | 329 |
| Dismissed | 77 |
| Allowed | 47 |
| Withdrawn | 6 |
| Partly Allowed | 6 |
| Closed | 4 |
| Infractous | 1 |
| NOT-PRESSED | 1 |
Recent judgments
- SRI RAJIB MALAKAR AND ORS v. THE STATE OF TRIPURA — Tripura High Court (2021-10-08)
- Sri Sushanta Banik v. The State of Tripura — Tripura High Court (2021-09-29)
- Bakul Ranjan Dhar v. The State Of Tripura — Tripura High Court (2021-09-29)
- STATE BANK OF INDIA and Ors v. SMT. Mousumi Dhar (Datta) and anr — Tripura High Court (2021-09-29)
- Rashida Tripura v. The State Of Tripura — Tripura High Court (2021-09-01)
- Sri Sunil Chandra Das v. Bank Of Baroda and Ors — Tripura High Court (2021-08-27)
- NE Equipment Solutions Pvt. Ltd. v. The State of Tripura and Ors — Tripura High Court (2021-08-24)
- Sri Subham Dey v. Shri Saradindu Choudhury and Anr — Tripura High Court (2021-07-08)
- M/S Sristi v. The State of Tripura and ors — Tripura High Court (2021-05-31)
- Sri Dilip Sarkar v. The State Of Tripura — Tripura High Court (2021-05-25)