LexARINDAM LODH
3,434 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 3434 |
Disposal nature
| Allowed | 1319 |
| Disposed Of | 839 |
| Dismissed | 687 |
| Withdrawn | 295 |
| Rejected | 150 |
| Partly Allowed | 71 |
| NOT-PRESSED | 18 |
| Compromised/Consent Terms | 13 |
Recent judgments
- The Food Corporation of India and Ors v. Shri Abhijit Paul — Tripura High Court (2025-03-21)
- Sri Debasish Dey and Anr. v. The State of Tripura — Tripura High Court (2025-03-21)
- Sri Asish Kumar Deb v. The State of Tripura — Tripura High Court (2025-03-21)
- SRI SUJIT DEBNATH v. THE STATE OF TRIPURA — Tripura High Court (2025-03-21)
- Dr. Anupam Datta v. The State of Tripura and 7 Ors. — Tripura High Court (2025-03-20)
- Ishan Bhuiya v. The State Of Tripura — Tripura High Court (2025-03-20)
- Sri Kalyanbrata Bhattacharjee and Others v. Sri Abhishek Singh IAS and Others — Tripura High Court (2025-03-19)
- Shri Kanai Saha v. The State of Tripura — Tripura High Court (2025-03-19)
- Sri Sujit Das v. The State of Tripura — Tripura High Court (2025-03-19)
- Sri Jagu debnath v. State Of Tripura — Tripura High Court (2025-03-19)