ARIJIT BANERJEE, SUVRA GHOSH

659 recorded High Court judgment(s) · 2021–2021

Courts

Calcutta High Court

659

ALLOWED	279
REJECTED	176
DISPOSED	111
DISMISSED	55
DISMISSED AS NOT PRESSED	24
DISMISSED FOR NON PROSECUTION	7
PARTLY ALLOWED	4
Disposed of as Not Pressed	2

PHANI SARKAR @ FANI SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-09-14)
HASANUR GOLDER@ GANDAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
AFTAB KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
MOHIDUL MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
MABUDA BEWA v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
SANJAY SARKAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
SWAPAN MAJHI AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
MANAB MUKHERJEE v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
RABI DAS ALIAS ROBI v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)
GOUTAM MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-08-26)